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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1)(ii) in The Orissa Universities (Non-teaching employees) Revised Scales of Pay Rules, 2009

(ii)where a University employees is under suspension on the 1st day of January 2006, the option may be exercised within three months of the date of his return to his duty if that date is latter than the date prescribed in this sub-rule;