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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(b) in The M.P. Bhiksha Vritti Nivaran Niyam, 1977

(b)if the effects consist of perishable articles which are not of a trivial value they shall be sold by auction as soon as possible and the proceeds kept in the safe custody by the Superintendent;