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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(3) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(3)The presentation of an appeal under this rule shat not have the effect of staying or postponing any action to be taken by the Electoral Registration Officer under rule 8 or 10:Provided that order shall not be stayed in case where the subject of appeal is an order made under rule 11.