Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 8 in Jammu and Kashmir Co-operative Societies Rules, 2001

8. Prohibition of membership in two Primary Co-operative Societies

- No individual being a member of Co-operative Society shall become a member of another primary Co-operative Society of the same type and having the same objects.