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Bombay High Court

Rbs Financial Services (India) Ltd. ... vs Pr. Commissioner Of Income-Tax-8 on 23 February, 2021

Bench: Ujjal Bhuyan, Milind N. Jadhav

                                                                                      24a. os ial 4731-21.doc

R.M. AMBERKAR
(Private Secretary)

                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                           O.O.C.J.

                                       INT. APPLICATION (L) NO. 4731 OF 2021
                                                        IN
                                       INCOME TAX APPEAL NO. 2850 OF 2018

                       RBS Prime Services India Pvt Ltd, Mumbai .. Applicant

                       In the Matter Between :
                       Pr. Commissioner of Income Tax-8, Mumbai.. Appellant
                             Vs
                       RBS Financial Services (I) P Ltd
                       (Now RBS Prime Services India
                        Pvt Ltd, Mumbai)                                 .. Respondent
                                                  ...................
                        Mr. Niraj Sheth a/w Mr. Atul K. Jasani for the Applicant
                        Ms. Swapna Gokhale h/f Mr. Suresh Kumar for the Respondent
                                                        ...................

                                                 CORAM       : UJJAL BHUYAN &
                                                               MILIND N. JADHAV, JJ.

DATE : FEBRUARY 23, 2021. P.C.:

Heard learned counsel for the parties.

2. Prayer made in this interim application is for an early date of admission hearing of the related income tax appeal.

3. After hearing learned counsel for the parties and on due consideration, we allow the prayer made.

4. Let Income Tax Appeal No. 2850 of 2018 be listed on 17th March, 2021.

5. Interim application is disposed of.

[ MILIND N. JADHAV, J. ] [ UJJAL BHUYAN, J. ] Ravindra Digitally signed by Ravindra M. 1 of 1 Amberkar M. Date:

Amberkar 2021.02.23 16:59:57 +0530