Bombay High Court
Rbs Financial Services (India) Ltd. ... vs Pr. Commissioner Of Income-Tax-8 on 23 February, 2021
Bench: Ujjal Bhuyan, Milind N. Jadhav
24a. os ial 4731-21.doc
R.M. AMBERKAR
(Private Secretary)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
O.O.C.J.
INT. APPLICATION (L) NO. 4731 OF 2021
IN
INCOME TAX APPEAL NO. 2850 OF 2018
RBS Prime Services India Pvt Ltd, Mumbai .. Applicant
In the Matter Between :
Pr. Commissioner of Income Tax-8, Mumbai.. Appellant
Vs
RBS Financial Services (I) P Ltd
(Now RBS Prime Services India
Pvt Ltd, Mumbai) .. Respondent
...................
Mr. Niraj Sheth a/w Mr. Atul K. Jasani for the Applicant
Ms. Swapna Gokhale h/f Mr. Suresh Kumar for the Respondent
...................
CORAM : UJJAL BHUYAN &
MILIND N. JADHAV, JJ.
DATE : FEBRUARY 23, 2021. P.C.:
Heard learned counsel for the parties.
2. Prayer made in this interim application is for an early date of admission hearing of the related income tax appeal.
3. After hearing learned counsel for the parties and on due consideration, we allow the prayer made.
4. Let Income Tax Appeal No. 2850 of 2018 be listed on 17th March, 2021.
5. Interim application is disposed of.
[ MILIND N. JADHAV, J. ] [ UJJAL BHUYAN, J. ] Ravindra Digitally signed by Ravindra M. 1 of 1 Amberkar M. Date:
Amberkar 2021.02.23 16:59:57 +0530