Section 9(2)(b) in Tamil Nadu Minority Schools (Recognition and Payment of Grant) Rules, 1977

[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(2)(b) in Tamil Nadu Minority Schools (Recognition and Payment of Grant) Rules, 1977

(b)The management shall, within a period of one month from the date of receipt of the report on the audit of accounts, submit the same together with its comments to the District Educational Officer/Inspectress of Girls' Schools/ Inspector of Anglo-Indian Schools. These comments of the management shall be reviewed by the District Educational Officer/ Inspectress of Girls' Schools/ Inspector of Anglo-Indian Schools concerned.

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State of Tamilnadu - Subsection

Section 9(2)(b) in Tamil Nadu Minority Schools (Recognition and Payment of Grant) Rules, 1977