Section 26B(1)(d) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964
(d)[ the Secretary to the State Government in the Agriculture Department or where there is no separate Secretary for the said Department, then the Special Secretary or Joint Secretary, as the case may be, in that Department;] [Substituted by section 11 (a)(ii) of U.P. Act No. 6 of 1977.]