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[Cites 0, Cited by 0] [Section 202] [Entire Act]

State of Jharkhand - Subsection

Section 202(2) in Bihar Education Code, 1961

(2)A two-class middle school may be recognised by the Director on the recommendations of the District Education Officer/the Inspectress of Schools, Bihar as the case may be, provided no wastage or disposal of men and material is involved and suitable conditions prevail, viz., (1) sufficiently large number of pupils, (2) suitable buildings, (3) proper equipment, (4) qualified teachers and (5) financial stability.(G. O. no. 1792, dated the 21st March 1957.)