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State of Punjab - Section

Section 3 in Punjab State Regulation of Fee of Un-aided Educational Institutions Rules, 2017

3. Payment of remuneration and travelling allowance to nominated members [Section 3(3)].

- A nominated member shall be paid one thousand rupees as remuneration for attending a meeting of the Regulatory Body. Apart from this, he shall also be paid the actual amount of travelling allowance for attending the meeting.