Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 18 in Orissa Secretariat Private Secretaries Service Rules, 1997 18. interpretation. - If any question arises relating to the interpretation of these rules, it shall be referred to the Government in the Home Department for decision.
