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State of Jharkhand - Section

Section 811 in Bihar Education Code, 1961

811. Pay of the Ministerial Service.

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Item. {|
*Existing scale| OldNew
| Prescribed scale.| *Replacement scale.|-| I (Special Grade)| ...| Rs. 140-4-160.| Rs. 160-10-220-E.B.-ID-320-E.B.-10-400 (Minimum) Rs. 200 &Maximum Rs. 300/-)|-| I| ...| Rs. 90-5-125-----------------76-4-104| Rs. 120-4-140.| Rs. 160-10-220-E.B.-10-320-E.B.-10-400 (Minimum) Rs. 200 &Maximum Rs. 300/-)|-| II| ...| Rs. 65-2-85-----------------55-2-75| Rs. 80-4-140-E.B.-4-120.| Rs. 150-5-180-E.B.-5-200.|-| III| ...| Rs. 60-1-60-----------------Rs. 50| Rs. 50-2-70-E.B.-2-90.| E.B.-3-129-2-145-E.B.-2-155.|}(Fixation of pay rules circulated with Finance Department's memo, no. 1899-E., dated the 17th February, 1948.)There is a shorthand allowance of Rs. 30 for unpassed and Rs. 45 for passed candidates (new scale) in the offices of the Regional Deputy Director of Education, District Education Officers, Sub-divisional Education Officers, District Superintendent of Education and Assistant Director of Education (Sanskrit).(G. O. no. 6288-F., dated the 15th April, 1948.)Note. - No person should in any circumstances be appointed to the Ministerial Service or as a probationer unless he has passed at least the Matriculation or Secondary School Examination.(D.P.I.'s letter no. 495-507, dated the 16th January, 1915.)