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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Tamilnadu - Subsection

Section 34(iii) in Tamil Nadu Educational Inspection Code

(iii)The administrative control of the school shall vest in the Divisional Inspector of School concerned if it is a boys' school in the principal of the Government Training College concerned, if it is attached to a Training College and in the Director if is a Girls' School.