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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(vi) in The U.P. Milk and Milk Products (Export) Control Order, 1976

(vi)[ to the export of Khoya to the Union Territory of Delhi or the Metropolitan area of Calcutta up to October 31, 1976;] [Added by (First Amendment) Order, 1976, dated 12.10.1976.]