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Union of India - Section

Section 47 in The Employees' Provident Funds Scheme, 1952

47. Supply of cards and forms to employers.

- The Commissioner shall supply to employers, free of charge, on demand contribution cards, [pass books] [Inserted by G.S.R. 341, dated 9.7.1992 (w.e.f. 25.7.1992).] declaration forms and other forms referred to in this Scheme:Provided that if any employer desires to obtain any cards, pass books, or forms in excess of the number which the Commissioner considers to be the requirements of the employer, the Commissioner may, if he thinks fit, supply such extra cards, pass books or forms and make such charge therefor as he considers reasonable.