Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1009] [Entire Act] State of Punjab - Subsection Section 1009(f) in Punjab Jail Manual, 1996 (f)to keep the keys of the godowns and places where prisoners are confined as well as the keys of the main gate at night in his personal possession.
