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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Tamilnadu - Subsection

Section 41(4) in Tamil Nadu Transparency in Tenders (Public Private Partnership Procurement) Rules, 2012

(4)The Technical Proposal shall be evaluated based on the technical parameters announced in the Request for Proposal (RFP) and list of technically qualified tenderers announced.