Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Mizoram - Subsection Section 6(ii) in The Mizoram Civil Service Rules, 1988 (ii)At the commencement of these rules, the composition and strength of the service shall be in accordance with the initial constitution made under Rule 11 of Part V of these rules.
