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Bombay High Court

Denis Joseph Machado And Anr vs State Of Maha. Thr. Addi. Chief ... on 7 August, 2023

Bench: G.S. Patel, Neela Kedar

                                                                    Board Sr.No.:-225

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 3915 OF 2023

 Prakash Daulat Chaudhari And Ors              ....PETITIONER
             V/S
 The State Of Maharashtra Thr The Secretary ....RESPONDENT

And Ors WITH WRIT PETITION NO. 6394 OF 2023 Smita Sandip Thakur And Ors ....PETITIONER V/S State Of Maha. Thr. Sec. And Ors ....RESPONDENT WITH WRIT PETITION NO. 6712 OF 2023 Mushtaque Abdulrahman Solkar And Ors ....PETITIONER V/S State Of Maharashtra Thr. Sec. Rural Deve. Ors ....RESPONDENT WITH WRIT PETITION NO. 4325 OF 2023 Ratan Yashwant Khade ....PETITIONER V/S The State Of Maharashtra Thr The Secretary ....RESPONDENT School Education Dept. And Ors WITH Page 1/7 ::: Uploaded on - 08/08/2023 ::: Downloaded on - 09/08/2023 03:03:27 ::: WRIT PETITION NO. 1822 OF 2023 Dilip G Datre And Ors ....PETITIONER V/S Zilla Parishad, Nashik Through Chief Executive ....RESPONDENT Officer And Ors WITH WRIT PETITION NO. 3664 OF 2023 Sou. Mansi Mangesh Late And Anr ....PETITIONER V/S State Of Maha. Thr. Addi. Chief Secretary Rural ....RESPONDENT Development Dept. And Ors WITH WRIT PETITION NO. 3672 OF 2023 Vishwas S/o Yashwant Thakur And Ors ....PETITIONER V/S The State Of Maharashtra Through Its Secretary, ....RESPONDENT Rural Development And Water Cons. Dept. And Ors WITH WRIT PETITION NO. 3667 OF 2023 Denis Joseph Machado And Anr ....PETITIONER V/S State Of Maha. Thr. Addi. Chief Secretary Rural ....RESPONDENT Development Dept. And Ors WITH WRIT PETITION NO. 3914 OF 2023 Page 2/7 ::: Uploaded on - 08/08/2023 ::: Downloaded on - 09/08/2023 03:03:27 ::: Shobha Dilip Jadhav And Ors ....PETITIONER V/S The State Of Maharashtra Thr The Secretary ....RESPONDENT And Ors WITH WRIT PETITION NO. 3913 OF 2023 Bhujbal Sharad Sadashiv And Ors ....PETITIONER V/S The State Of Maharshtra Thr The Secretary ....RESPONDENT Dept. Of School Education And Sports And Ors WITH WRIT PETITION NO. 4538 OF 2023 Rupali Ramchandra Narkar And Ors ....PETITIONER V/S The State Of Maharashtra Thr The Secretary ....RESPONDENT Rural Development Dept. And Ors WITH WRIT PETITION NO. 4802 OF 2023 Dipak Dadaji Shewale And Ors ....PETITIONER V/S Zilla Parishad Nashik Thr. Chief Executive ....RESPONDENT Officer And Ors WITH WRIT PETITION NO. 4809 OF 2023 Kishor Shantaram Trimbakkar And Anr ....PETITIONER V/S The State Of Maharashtra Thr Secrtary And Ors ....RESPONDENT Page 3/7 ::: Uploaded on - 08/08/2023 ::: Downloaded on - 09/08/2023 03:03:27 ::: WITH WRIT PETITION NO. 4810 OF 2023 Tony Pedru Mhapsekar And Ors ....PETITIONER V/S The State Of Maharashtra Thru Secretary, Rural ....RESPONDENT Development Dept. And Ors WITH WRIT PETITION NO. 4923 OF 2023 Prakash Rajaram Ingale And Ors ....PETITIONER V/S State Of Maharashtra Thr The Principal ....RESPONDENT Secretary School Education Dept. And Ors WITH WRIT PETITION NO. 5403 OF 2023 Prashant Dadaji Shewale And Ors ....PETITIONER V/S The State Of Maharashtra Thr The Secretary ....RESPONDENT And Ors WITH WRIT PETITION NO. 5405 OF 2023 Ramesh Raghunath Gohil And Ors ....PETITIONER V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 5402 OF 2023 Parvata Govinda Gilande ....PETITIONER Page 4/7 ::: Uploaded on - 08/08/2023 ::: Downloaded on - 09/08/2023 03:03:27 ::: V/S The State Of Maharashtra Thr The Secretary ....RESPONDENT And Ors WITH WRIT PETITION NO. 5492 OF 2023 Nirmala Jayaram Dighe ....PETITIONER V/S State Of Maha. Thr. Sec. School Education And ....RESPONDENT Ors WITH WRIT PETITION NO. 6017 OF 2023 Lalaso Dinkar Bhandalkar And Ors ....PETITIONER V/S The State Of Maharashtra Thru The Secretary,....RESPONDENT Dept. Of School Edu. And Sports And Ors WITH WRIT PETITION NO. 6112 OF 2023 Vandana Dattatray Durge And Ors ....PETITIONER V/S The State Of Maharashtra Thr The Secretary ....RESPONDENT And Ors WITH WRIT PETITION NO. 6255 OF 2023 Rutuja Rajendra Chandiwade And Ors ....PETITIONER V/S State Of Maha. Thr. Sec. Dept Of School ....RESPONDENT Education And Sports And Ors Page 5/7 ::: Uploaded on - 08/08/2023 ::: Downloaded on - 09/08/2023 03:03:27 ::: WITH WRIT PETITION NO. 6254 OF 2023 Gajanan Damodar Gadave And Anr ....PETITIONER V/S State Of Maha. Thr. Sec. Dept Of School ....RESPONDENT Education And Sports And Ors WITH WRIT PETITION NO. 6253 OF 2023 Bhosale Manisha Dnyanoba And Ors ....PETITIONER V/S State Of Maha. Thr. Sec. Dept Of School ....RESPONDENT Education And Sports And Ors WITH WRIT PETITION NO. 6471 OF 2023 Sangeeta Krushna Pawar And Ors ....PETITIONER V/S The State Of Maharashtra Through The ....RESPONDENT Secretary, Dept. Of School Edu. And Sports And Ors WITH WRIT PETITION NO. 6762 OF 2023 Shrirang Ganapati Karale And Ors ....PETITIONER V/S The State Of Maharashtra Thr The Secretary ....RESPONDENT Department Of School Education And Sports And Ors WITH Page 6/7 ::: Uploaded on - 08/08/2023 ::: Downloaded on - 09/08/2023 03:03:27 ::: WRIT PETITION STAMP NO. 12200 OF 2023 Vithoba Shivram Gavit And Ors ....PETITIONER V/S The State Of Maharashtra Thr The Secretary ....RESPONDENT School Education Dept. And Ors WITH WRIT PETITION STAMP NO. 10234 OF 2023 Manisha Sanjay Marane And Ors ....PETITIONER V/S The State Of Maharashtra Thru The Secretary,....RESPONDENT Dept. Of School Edu. And Sports And Ors CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 7th August, 2023 P.C. :

Due to paucity of time, stand over to 23/10/2023. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 7/7 ::: Uploaded on - 08/08/2023 ::: Downloaded on - 09/08/2023 03:03:27 :::