Section 81 in The Gujarat Provincial Municipal Corporations Act, 1949
81. Power of Corporation to enforce covenants against owner for the time being of land.
- A covenant concerning any immovable property for the purposes of this Act entered into with the Corporation by the owner of such property or by any person to whom such property of the Corporation has been transferred by sale or exchange shall be enforceable by the Corporation against any person deriving title under the covenant or notwithstanding that the Corporation is not in possession of, or interested in, any immoveable property for the benefit of which the covenant was entered into, in like manner and to the like extent as if it had been possessed or interested in such property.
