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[Cites 0, Cited by 0] [Section 65(3)] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(3)(viii) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016

(viii)Maintain the Rehabilitation Card in Form 14 and monitor the progress made by the child on regular basis and submit such progress reports to the Management Committee;