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Calcutta High Court

Prabhu Shankar Agarwal vs M/S. Shivdeep Food Product & Ors on 3 July, 2008

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

                              GA No. 3045 of 1999
                                      With
                               CS No. 362 of 1992
                         IN THE HIGH COURT AT CALCUTTA
                                  ORIGINAL SIDE


                             PRABHU SHANKAR AGARWAL

                                     Versus

                       M/S. SHIVDEEP FOOD PRODUCT & ORS.



   BEFORE:
   The Hon'ble JUSTICE SANJIB BANERJEE

Date : 3rd July, 2008.

The Court :- None appears in support of the petition. The matter had earlier appeared in the warning list.

It is evident that the petitioner does not wish to proceed with the matter. G.A. No. 3045 of 1999 is dismissed for default.

Interim Order, if any, stands vacated. There will be no order as to costs.

(SANJIB BANERJEE, J.) snn.