Calcutta High Court
Prabhu Shankar Agarwal vs M/S. Shivdeep Food Product & Ors on 3 July, 2008
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
GA No. 3045 of 1999
With
CS No. 362 of 1992
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
PRABHU SHANKAR AGARWAL
Versus
M/S. SHIVDEEP FOOD PRODUCT & ORS.
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : 3rd July, 2008.
The Court :- None appears in support of the petition. The matter had earlier appeared in the warning list.
It is evident that the petitioner does not wish to proceed with the matter. G.A. No. 3045 of 1999 is dismissed for default.
Interim Order, if any, stands vacated. There will be no order as to costs.
(SANJIB BANERJEE, J.) snn.