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[Cites 0, Cited by 0] [Section 336(1)] [Section 336] [Entire Act]

State of Tamilnadu - Subsection

Section 336(1)(b) in Chennai City Municipal Corporation Act, 1919

(b)cause conveyances, clothing, bedding or other articles brought for disinfection to be disinfected free of charge or subject to such charges as may be approved by the standing committee.