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[Cites 0, Cited by 0] [Section 123(2)] [Section 123] [Entire Act]

State of Rajasthan - Subsection

Section 123(2)(lxxix) in Rajasthan Co-operative Societies Act, 2001

(lxxix)the method of communicating or publishing any order, decision or award -required to be communicated or published under this Act or the rules;