Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Maharashtra - Subsection Section 18(h) in The Maharashtra Krishna Valley Development Corporation Act, 1996 (h)to promote irrigation, related activities such as fisheries, pisciculture, floriculture, horticulture, sericulture, tissue culture, etc.;
