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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Tripura - Subsection

Section 91(3) in Tripura Panchayats Act, 1993

(3)Preparation and submission of the annual budget of the Panchayat Samiti to the Zilla Parishad and the prescribed authority alongwith the consolidated plan of the Gram Panchayats and the Panchayat Samiti.