Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 9 in Treaty Between the Republic of India and the Kingdom of Thailand on Extradition 9. Language of Documentation. All documents submitted in accordance with this Treaty shall be in, or translated into, an official language of the Requested State.Article 10
