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Supreme Court - Daily Orders

The State Of Himachal Pradesh vs Daleep Singh on 12 October, 2015

Bench: Vikramajit Sen, Shiva Kirti Singh

     ITEM NO.33                            COURT NO.10               SECTION XIV

                               S U P R E M E C O U R T O F       I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)....../2015
                                       CC No(s). 18399-18402/2015

     (Arising out of impugned final judgment and order dated 16/01/2015
     in CWP No. 700-701/2015 and in CWP No. 704-705/2015 passed by the
     High Court of Himachal Pradesh at Shimla)

     STATE OF HIMACHAL PRADESH & OTHERS ETC ETC                      Petitioner(s)

                                                  VERSUS

     DALEEP SINGH AND ORS. ETC ETC                      Respondent(s)
     (with appln. (s) for c/delay in filing SLP and office report)


     Date : 12/10/2015 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE VIKRAMAJIT SEN
                         HON'BLE MR. JUSTICE SHIVA KIRTI SINGH

     For Petitioner(s)              Mr. Suryanarayana Singh, Sr.Addl.A.G.
                                    Ms. Pragati Neekhra,Adv.

     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned.

Issue notice.

To be heard along with SLP(C) Nos.21475-21487/2010.

(USHA BHARDWAJ) (INDU POKHRIYAL) AR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by Usha Rani Bhardwaj Date: 2015.10.13 16:13:54 IST Reason: