Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(3)] [Section 26] [Entire Act] State of Punjab - Subsection Section 26(3)(vi) in The Adesh University Act, 2012 (vi)the conduct of examinations, including the terms of office, manner of appointment and the duties of the examining bodies, examiners and moderators ;