Section 5 in The Delhi Electricity Regulatory Commission Comprehensive (Conduct Of Business) Regulations, 2001
5. Seal of the Commission.
- (i) There shall be a separate seal indicating that it is the seal of the Commission.(2)The design of the seal shall be as given below:(3)Every order or communication made, notice issued or certified copy granted by the Commission shall be stamped with the seal of the Commission and shall be certified by an officer designated for the purpose.
