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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1) in Sree Chitra Tirunal Institute For Medical Sciences And Technology, Trivandrum, Act, 1980

(1)There shall be a Governing Body of the Institute which shall be constituted by the Institute in such manner as may be prescribed by regulations.Provided that the number of persons who are not members of the Institute shall not exceed one-third of the total membership of the Governing Body.