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[Cites 0, Cited by 0] [Section 279(1)] [Section 279] [Entire Act]

State of West Bengal - Subsection

Section 279(1)(b) in West Bengal Municipal Act, 1993

(b)prevent such person as aforesaid from further carrying on any trade or business in such market, slaughter house or stockyard or occupying any stall, shop, standing, shed, pen or other place thereon;