Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 21 in The Maharashtra Air (Prevention and Control of Pollution) Rules, 1983

21. Manner of declaration of an area as air pollution control area.

- Any area or areas declared as air pollution control area or areas under section 19 shall be so declared by reference to a map or by reference to any district or partly by one method and partly by the other and shall be published in the Official Gazette and at least in two local newspapers for wide publicity.