Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] NCT Delhi - Subsection Section 47(2) in The Delhi Development Authority (Management And Disposal Of Housing Estates) Regulations, 1968 (2)call an extra meeting of the Managing Committee or of the general body of the Agency, if in his opinion such a meeting is necessary or desirable;
