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[Cites 0, Cited by 0] [Section 101] [Entire Act]

State of Karnataka - Subsection

Section 101(3) in Karnataka Agricultural Produce Marketing Act 1966

(3)The [Director of Agricultural Marketing] [Substituted by Act 35 of 1986 w.e.f.17.6.1986] shall ex-officio be the [Managing Director] [Substituted by Act 16 of 1991 w.e.f.1.3.1992] of the Board.