Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(1) in The Mineral Conservation and Development Rules, 2017

(1)All the sub-grade ore or minerals wherever obtained from underground workings shall be brought to the surface instead of leaving or packing them underground, which shall be stacked separately at the earmarked place.