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[Cites 0, Cited by 0] [Section 74(3)] [Section 74] [Entire Act]

State of Maharashtra - Subsection

Section 74(3)(a) in The Maharashtra Irrigation Act, 1976

(a)manage the canal and ensure proper distribution of water to the lands included in the scheme; (b) decide the crops to be grown during any period or periods according to the provisions of the scheme;