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Union of India - Section

Section 42 in The Pension Fund Regulatory and Development Authority (Point of Presence) Regulations, 2018

42. Reports and disclosures.

- The point of presence shall submit reports on the pension schemes including National Pension System business transacted by it and related matters to Authority in the forms issued and at the defined frequency, as laid down in these regulation, notifications, guidelines and circulars issued by Authority, from time to time.