Section 174(1)(iii) in Manipur Goods and Services Tax Act, 2017

[Cites 0, Cited by 0] [Section 174(1)] [Section 174] [Entire Act]

(iii)the Manipur Tax on Luxury (Hotel Lodging Houses) Act, 2000 (hereafter referred to as the repealed Acts) are hereby repealed.

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