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State of Himachal Pradesh - Section

Section 85 in Standing Order No. 2 Of The Financial Commissioner Himachal Pradesh

85. Standard forms of decree prescribed in certain cases.

- Standard forms of decree for use in the following classes of Revenue Court cases have been prescribed by the Financial commissioner:-I. Claims for right of occupancy.II. Claims to contest notice of ejectment.III. Claims for enhancement of rent.Occupancy