Section 99(2)(iv) in The Bihar Motor Vehicles Rules, 1992

[Cites 0, Cited by 0] [Section 99(2)] [Section 99] [Entire Act]

State of Bihar - Subsection

Section 99(2)(iv) in The Bihar Motor Vehicles Rules, 1992

(iv)the applicant maintains an efficient staff and suitable equipment at his premises and has sufficient supply of spare parts for the repair of meters:

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State of Bihar - Subsection

Section 99(2)(iv) in The Bihar Motor Vehicles Rules, 1992