Allahabad High Court
Irshad Ali Khan & 2 Others vs Wajid Ali Khan (Since Deceased) & 2 ... on 17 November, 2017
Author: Bachchoo Lal
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- SECOND APPEAL No. - 971 of 2017 Appellant :- Irshad Ali Khan & 2 Others Respondent :- Wajid Ali Khan (Since Deceased) & 2 Others Counsel for Appellant :- Mohammad Hisham Qadeer,M.A. Qadeer Counsel for Respondent :- Jagdish Prasad Mishra Hon'ble Bachchoo Lal,J.
The cases of Sri M.A. Qadeer, learned counsel for the appellants are adjourned up to 20.12.2017.
List thereafter.
Interim order, if any, is extended till the next date of listing.
Order Date :- 17.11.2017 Gss