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Allahabad High Court

Irshad Ali Khan & 2 Others vs Wajid Ali Khan (Since Deceased) & 2 ... on 17 November, 2017

Author: Bachchoo Lal

Bench: Bachchoo Lal





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 971 of 2017
 

 
Appellant :- Irshad Ali Khan & 2 Others
 
Respondent :- Wajid Ali Khan (Since Deceased) & 2 Others
 
Counsel for Appellant :- Mohammad Hisham Qadeer,M.A. Qadeer
 
Counsel for Respondent :- Jagdish Prasad Mishra
 

 
Hon'ble Bachchoo Lal,J.
 

The cases of Sri M.A. Qadeer, learned counsel for the appellants are adjourned up to 20.12.2017.

List thereafter.

Interim order, if any, is extended till the next date of listing.

Order Date :- 17.11.2017 Gss