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[Cites 0, Cited by 0] [Section 276] [Entire Act]

State of Uttar Pradesh - Subsection

Section 276(2) in The U.P. Co-operative Societies Rules, 1968

(2)If necessity arises, he may also make a subsidiary order or orders in this regard under clause (b) or clause (f) of sub-section (2) of Section 74 and such orders shall be enforceable in the same manner as the original order.