Bombay High Court
Ramdas Athawale, Chairman And Ors vs Dr. S.P. Gaikwad And Anr on 4 December, 2018
Author: M.S.Karnik
Bench: M.S.Karnik
902. wp 7786-18.doc
DDR
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 7786 OF 2018
Ramdas Athawale, Chairman & ors. ...Petitioners
vs.
Dr. S.P. Gaikwad & ors. ...Respondents
....
Ms. Rajani Iyer, Senior Advocate i/b. Ranjana Todankar for the
petitioners.
Mr. Amit B. Borkar for respondent No.1.
Mr. A.B. Kadam, AGP for respondent No.2.
....
CORAM : M.S.KARNIK, J.
DATE : 4th DECEMBER, 2018.
P.C. :
At the request of the learned Counsel for the respondent No.1, stand over to 15/1/2019.
2. Ad-interim relief already granted to continue till then.
(M.S.KARNIK, J.) 1/1 ::: Uploaded on - 05/12/2018 ::: Downloaded on - 29/12/2018 06:22:00 :::