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[Cites 0, Cited by 0] [Section 61(3)] [Section 61] [Entire Act]

State of Jharkhand - Subsection

Section 61(3)(xxviii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(xxviii)organise the meetings of the Management Committee set up under rule 39 of these rules and provide necessary support;