Section 19 in The Insurance Surveyors And Loss Assessors (Licensing, Professional Requirements And Code Of Conduct) Regulations, 2000
19. Submission of returns
.-Every licensed surveyor and loss assessor shall:-(a)furnish such of the document, statement, account, return or report, as and when required by the Authority, and comply with such directions, as may be issued by the Authority in this behalf, from time to time; and(b)submit an annual statement in Form-IRDA-12 given in the Schedule to these regulations.
