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[Cites 0, Cited by 0] [Section 86(7)] [Section 86] [Entire Act]

State of Jharkhand - Subsection

Section 86(7)(c) in Jharkhand Panchayat Raj Act, 2001

(c)Zila Parishad Fund shall be vested in the Zila Parishad and the deposit money of the Fund shall be as prescribed, kept in such a specified custody as the State Government may time to time direct.