Delhi High Court - Orders
Raghav Ventures vs Commissioner Of Delhi Goods And ... on 31 October, 2023
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12209/2023 & CM APPL. 47988/2023
RAGHAV VENTURES ..... Petitioner
Through: Mr. Rajesh Jain, Mr. Virag
Tiwari, Mr. Ramashish &
Mr. K. J. Bhat, Advs.
versus
COMMISSIONER OF DELHI GOODS AND SERVICES
TAX ..... Respondent
Through: Mr. Rajeev Aggarwal,
ASC with Mr. Aadish Jain,
Adv.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 31.10.2023
1. The petitioner has filed the present petition, inter alia, praying that the respondent be directed to grant the Integrated Goods and Services Tax (IGST) refund of ₹2,44,75,410/- for the tax period December, 2022, February 2023, March 2023 and May 2023 along with the interest.
2. A notice in the present petition was issued on 18.09.2023 and the learned counsel appearing for the respondent had sought time to take instructions and if necessary, file a counter-affidavit. A counter-affidavit has not been filed, however, a statement was made on 09.10.2023 that the petitioner's application for refund would be processed within a period of two weeks from that date. The said period has since elapsed, however, the petitioner's application has not been processed.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/11/2023 at 22:34:33
3. The learned counsel appearing for the respondent states that a further eight weeks' time would be required to process the application. The said request is clearly unreasonable and unacceptable.
4. List for compliance on 01.12.2023.
VIBHU BAKHRU, J AMIT MAHAJAN, J OCTOBER 31, 2023 Ch This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/11/2023 at 22:34:33