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[Cites 0, Cited by 0] [Section 240(1)] [Section 240] [Entire Act]

State of Punjab - Subsection

Section 240(1)(m) in Punjab Municipal Act, 1911

(m)as to formation and working of municipal fire-brigades; [and the provision of implements, machinery or means of communicating intelligence for the efficient discharge of their duties by such brigades] [Added East by Punjab Act No. 8 of 1949.];