Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Bihar - Subsection Section 7(d) in The Court of Wards Act, 1879 (d)the person of any proprietor referred to in clauses (a), (b), (c) or (f) of sub-section (1) of Section 6 who is resident within its jurisdiction;
