Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 16 in Mising Autonomous Council Act, 1995 16. Head Quarter of the General Council.. - The Government may, by notification in the official Gazette, declare any place within the Council Area to be the head quarter of the General Council.
